C/M Sukhpura Inter College And ... vs State Of U.P. And Others
2013 Latest Caselaw 469 ALL

Citation : 2013 Latest Caselaw 469 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

C/M Sukhpura Inter College And ... vs State Of U.P. And Others on 5 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - C No. - 48847 of 2012
 

 
Petitioner :- C/M Sukhpura Inter College And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Upendra Misra
 
Respondent Counsel :- C.S.C.,H.K. Singh
 

 
Hon'ble Dilip Gupta,J.

Counter affidavit filed today be kept on record.

List again peremptorily when I am sitting singly. Interim order shall continue till the next date of listing.

Order Date :- 5.4.2013

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