Smt. Nisha Devi vs Sanjay Kumar
2013 Latest Caselaw 464 ALL

Citation : 2013 Latest Caselaw 464 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Smt. Nisha Devi vs Sanjay Kumar on 5 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1462 of 2012
 

 
Petitioner :- Smt. Nisha Devi
 
Respondent :- Sanjay Kumar
 
Petitioner Counsel :- Sunil Kumar Shukla
 

 
Hon'ble Rajes Kumar,J.

Sri Manoj Chaudhary, Advocate has put in appearance on behalf of sole respondent and filed counter affidavit to the affidavit filed under Section 5 of the Limitation Act. The same may be placed on record.

As prayed, one week time is allowed to file rejoinder affidavit. List in the next cause list showing the name of Sri Manoj Chaudhary as counsel for the respondent.

Order Date :- 5.4.2013

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