Gauri Shankar vs Shaik Ali And Others
2013 Latest Caselaw 460 ALL

Citation : 2013 Latest Caselaw 460 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Gauri Shankar vs Shaik Ali And Others on 5 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4489 of 2012
 

 
Petitioner :- Gauri Shankar
 
Respondent :- Shaik Ali And Others
 
Petitioner Counsel :- Pankaj Agrawal
 

 
Hon'ble Rajes Kumar,J.

Mohd. Farooq Ansari, Advocate filed Vakalatnama on behalf of respondent nos. 1 to 3. He prays for and is granted three days time to file the reply.

List in the next cause list showing the name of Mohd. Farooq Ansari as counsel for the respondent.

Order Date :- 5.4.2013

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