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Susheel Kumar Sharma vs State Of U.P.
2013 Latest Caselaw 452 ALL

Citation : 2013 Latest Caselaw 452 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
Susheel Kumar Sharma vs State Of U.P. on 5 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2083 of 2013
 

 
Petitioner :- Susheel Kumar Sharma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Awasthi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is second application for bail.  The earlier application for bail was rejected by a Coordinate Bench (Ashwani Kumar Singh, J.).

Let this application be listed before the same Bench.

Order Date :- 5.4.2013

A.Nigam

 

 

 
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