Devendra Pratap Singh And Ors ... vs State Of U.P.Through Secretary ...
2013 Latest Caselaw 436 ALL

Citation : 2013 Latest Caselaw 436 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Devendra Pratap Singh And Ors ... vs State Of U.P.Through Secretary ... on 5 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 360 of 1993
 

 
Petitioner :- Devendra Pratap Singh And Ors {N-State}
 
Respondent :- State Of U.P.Through Secretary Co-Operative And Ors
 
Petitioner Counsel :- P.Chandra,Rajesh Tewari,S.P.Shukla
 
Respondent Counsel :- C.S.C.,Raghvendra Kr.Singh
 

 
Hon'ble Pankaj Mithal,J.

Adjourned today on the request of learned counsel for the petitioners.

Order Date :- 5.4.2013

R.U.

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