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Mohammad Ahmad Khan vs Regional Committee Through ...
2013 Latest Caselaw 43 ALL

Citation : 2013 Latest Caselaw 43 ALL
Judgement Date : 1 April, 2013

Allahabad High Court
Mohammad Ahmad Khan vs Regional Committee Through ... on 1 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6655 of 1996
 

 
Petitioner :- Mohammad Ahmad Khan
 
Respondent :- Regional Committee Through Deputy Registrar,Coop.S
 
Petitioner Counsel :- Ranjana Agnihotri,A.P. Singh,Farooq Ahmed,In Person
 
Respondent Counsel :- C.S.C.,R.K.Singh,Raghvendra K.Singh,Rajesh Kumar Singh
 

 
Hon'ble Pankaj Mithal,J.

Petition has been assigned to Hon'ble Ran Vijai Singh, J, by the order of the Hon'ble Senior Judge dated 3.7.2007. There is no order on the ordersheet specifically directing for the release  of the case from the said Bench or nominating any other specific Bench for hearing of the petition.

In view of above, let the matter be placed before The Hon'ble Chief Justice/Hon'ble Senior Judge as has also been directed  vide order dated 19.11.2010, if necessary for nominating appropriate Bench.  

Order Date :- 1.4.2013

R.U.

 

 

 
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