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U.P.S.R.T.C. vs Smt. Ravita And Others
2013 Latest Caselaw 428 ALL

Citation : 2013 Latest Caselaw 428 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
U.P.S.R.T.C. vs Smt. Ravita And Others on 5 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4497 of 2012
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Smt. Ravita And Others
 
Petitioner Counsel :- L.D. Rajbhar
 
Respondent Counsel :- V.P. Mishra
 

 
Hon'ble Rajes Kumar,J.

Passed over on the illness slip of Sri V.P. Mishra, Advocate.

Order Date :- 5.4.2013

OP

 

 

 
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