Deoki Nandan Jaiswal And Others vs Smt. Kamala Devi And Others
2013 Latest Caselaw 426 ALL

Citation : 2013 Latest Caselaw 426 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Deoki Nandan Jaiswal And Others vs Smt. Kamala Devi And Others on 5 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2044 of 2012
 

 
Petitioner :- Deoki Nandan Jaiswal And Others
 
Respondent :- Smt. Kamala Devi And Others
 
Petitioner Counsel :- Abhishek Kumar,Kamalesh Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

List after six weeks. Office is directed to give fresh report about the service.

Order Date :- 5.4.2013

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