Mohammad Aadil Khan (Complaint ... vs The State Of U.P And Anr.
2013 Latest Caselaw 423 ALL

Citation : 2013 Latest Caselaw 423 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Mohammad Aadil Khan (Complaint ... vs The State Of U.P And Anr. on 5 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1536 of 2013
 

 
Petitioner :- Mohammad Aadil Khan (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Abdul Rafey Siddiqui,Rehan Ahmad Siddiqui
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List in next cause list as fresh.

Order Date :- 5.4.2013

A.Nigam

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