The Oriental Insurance Co. Ltd. vs Smt. Sushma Devi And Others
2013 Latest Caselaw 420 ALL

Citation : 2013 Latest Caselaw 420 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Smt. Sushma Devi And Others on 5 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4377 of 2012
 

 
Petitioner :- The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Sushma Devi And Others
 
Petitioner Counsel :- Anupam Shukla
 

 
Hon'ble Rajes Kumar,J.

Passed over on the illness-slip of Sri Anupam Shukla, Advocate.

Order Date :- 5.4.2013

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