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Vachaspati Misra And Others vs State Of U.P. And Others
2013 Latest Caselaw 416 ALL

Citation : 2013 Latest Caselaw 416 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
Vachaspati Misra And Others vs State Of U.P. And Others on 5 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 8605 of 1993
 

 
Petitioner :- Vachaspati Misra And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Raj Kumar
 
Respondent Counsel :- C S C,Prashant Chandra
 

 
Hon'ble Pankaj Mithal,J.

Case called out.

On one appears for the petitioner.

It appears that the petitioner is not interested  in early disposal.

List in due course.

Order Date :- 5.4.2013

R.U.

 

 

 
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