Ram Nayan Vishwakarma vs U.P.S.R.T.C. And Others
2013 Latest Caselaw 415 ALL

Citation : 2013 Latest Caselaw 415 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Ram Nayan Vishwakarma vs U.P.S.R.T.C. And Others on 5 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5756 of 1996
 

 
Petitioner :- Ram Nayan Vishwakarma
 
Respondent :- U.P.S.R.T.C. And Others
 
Petitioner Counsel :- S.K. Tewari
 
Respondent Counsel :- Nirad Kumar,Prabhakar Tiwari
 

 
Hon'ble Pankaj Mithal,J.

As prayed, petition is adjourned for today.

List in the next cause list.

Order Date :- 5.4.2013

brizesh

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