Karan & Others vs U.P. Jal Nigam & Others
2013 Latest Caselaw 41 ALL

Citation : 2013 Latest Caselaw 41 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Karan & Others vs U.P. Jal Nigam & Others on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4843 of 1996
 

 
Petitioner :- Karan & Others
 
Respondent :- U.P. Jal Nigam & Others
 
Petitioner Counsel :- Riyaz Ahmad,M.K.Gupta
 
Respondent Counsel :- Kapil Deo
 

 
Hon'ble Pankaj Mithal,J.

Petitioners are seeking regular pay and regularization in service on the ground that they are working with effect from 1985-89 continuously.

Till date no counter affidavit has been called for nor any reply to the petition has been filed.

Sri Kapil Dev, learned counsel who appears for U.P. Jal Nigam is directed to file counter affidavit within three weeks.

List thereafter.

Order Date :- 1.4.2013

SKS

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