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Durga Prasad And Another vs Shanker Lal And Another
2013 Latest Caselaw 402 ALL

Citation : 2013 Latest Caselaw 402 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
Durga Prasad And Another vs Shanker Lal And Another on 5 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1878 of 2012
 

 
Petitioner :- Durga Prasad And Another
 
Respondent :- Shanker Lal And Another
 
Petitioner Counsel :- Neerja Singh,Sharve Singh
 

 
Hon'ble Rajes Kumar,J.

Passed over on the illness slip of learned counsel for the appellant.

Order Date :- 5.4.2013

OP

 

 

 
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