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S.K.Srivastava vs Central Bank Of India & Others
2013 Latest Caselaw 40 ALL

Citation : 2013 Latest Caselaw 40 ALL
Judgement Date : 1 April, 2013

Allahabad High Court
S.K.Srivastava vs Central Bank Of India & Others on 1 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4052 of 1996
 

 
Petitioner :- S.K.Srivastava
 
Respondent :- Central Bank Of India & Others
 
Petitioner Counsel :- Kapil Deo,Nand Lal Sharma,R S Pandey,Tej Bahadur Singh,U.K.Srivastava
 
Respondent Counsel :- N.K.Seth
 

 
Hon'ble Pankaj Mithal,J.

List again showing the name of Shri Gopal Kishan Srivastava who has been engaged  subsequently  in place of Shri N.K. Seth who has been  designated as senior counsel. 

Order Date :- 1.4.2013

R.U.

 

 

 
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