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Mahendra Kumar And Others vs District Judge Saharanpur And ...
2013 Latest Caselaw 381 ALL

Citation : 2013 Latest Caselaw 381 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
Mahendra Kumar And Others vs District Judge Saharanpur And ... on 4 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 16836 of 2004
 

 
Petitioner :- Mahendra Kumar And Others
 
Respondent :- District Judge Saharanpur And Others
 
Petitioner Counsel :- Manoj Kumar Rajvanshi,Anil Kumar Tyagi,Naresh Chandra Rajvanshi,Ram Raj
 
Respondent Counsel :- C.S.C.,K.R. Sirohi,S P Singh,Yashwant Verma
 

 
Hon'ble Dilip Gupta,J.

Rejoinder affidavit filed today be kept on record.

Learned counsel for the petitioners states that a supplementary affidavit is required to be filed which is under preparation.

As prayed, list this petition in the next cause list.

Order Date :- 4.4.2013

SK

 

 

 
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