Indrajeet Upadhyay [At:02:00 ... vs State Of U.P. Thru Secy. Basic ...
2013 Latest Caselaw 38 ALL

Citation : 2013 Latest Caselaw 38 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Indrajeet Upadhyay [At:02:00 ... vs State Of U.P. Thru Secy. Basic ... on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2829 of 2007
 

 
Petitioner :- Indrajeet Upadhyay 
 
Respondent :- State Of U.P. Thru Secy. Basic Education & 9 Ors.
 
Petitioner Counsel :- K.D. Nag
 
Respondent Counsel :- C.S.C.,Jyotinjay Verma,Vimol Kumar,Vinod Kumar,Vishwa Mohni,Yogenra K Misra
 

 
Hon'ble Pankaj Mithal,J.

This is a petition which has been expedited by the order of the Apex Court.

Learned counsel for both sides have sent illness slips. Therefore, I have no option but to adjourn the hearing today.

List in the next cause list.

Order Date :- 1.4.2013

R.U.

Download the LatestLaws.com Mobile App