Amar Nath Dwivedi vs State Of U.P. & Others
2013 Latest Caselaw 379 ALL

Citation : 2013 Latest Caselaw 379 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Amar Nath Dwivedi vs State Of U.P. & Others on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5646 of 1996
 

 
Petitioner :- Amar Nath Dwivedi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.C.Misra
 
Respondent Counsel :- C.S.C.,K.S.Bajpai
 

 
Hon'ble Pankaj Mithal,J.

It has been informed at the bar that the counsel for respondent nos. 4 and 5 is no more. No counter affidavit on their behalf till date has been filed.

In view of above made, let notice be issued to the respondent nos. 4 and 5 for engaging another counsel.

Order Date :- 4.4.2013

R.U.

Download the LatestLaws.com Mobile App