Mohamamd Shamim Iqbal Siddiqui ... vs U.P. Power Corp Ltd And Others
2013 Latest Caselaw 376 ALL

Citation : 2013 Latest Caselaw 376 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Mohamamd Shamim Iqbal Siddiqui ... vs U.P. Power Corp Ltd And Others on 4 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 37777 of 2005
 

 
Petitioner :- Mohamamd Shamim Iqbal Siddiqui And Others
 
Respondent :- U.P. Power Corp Ltd And Others
 
Petitioner Counsel :- Sumati Rani Gupta,B.Maryam,Indra Raj Singh,K.P. Agarwal
 
Respondent Counsel :- R.D. Khare,Ayank Mishra,R. Saxena,S.C.,Sandeep Kumar Srivastava
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioners, the case is passed over for the day.

Order Date :- 4.4.2013

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