Pratap Singh vs State Of U.P. & Another
2013 Latest Caselaw 373 ALL

Citation : 2013 Latest Caselaw 373 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Pratap Singh vs State Of U.P. & Another on 4 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2884 of 2009
 

 
Petitioner :- Pratap Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Anand Srivastava
 
Respondent Counsel :- Govt. Advocate,K.K.Shukla
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Restoration Application No. 382483 of 2011.

Issue notice to the other party respondent.

Steps be taken within a week.

List this matter after service of notice on the other party.

Order Date :- 4.4.2013

Monika

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