Citation : 2013 Latest Caselaw 37 ALL
Judgement Date : 1 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 7738 of 2009 Petitioner :- Tirath Raj Singh S/O Tribhuwan Nath Singh Respondent :- State Of U.P. Thru Secy. Basic Education & Ors. Petitioner Counsel :- Pt. S. Chandra Respondent Counsel :- C.S.C.,J.B.S.Rathore,Jogendra Nath Verma,Vinay Tripathi Hon'ble Pankaj Mithal,J.
Pleadings have already been exchanged. The matter is to be heard finally. Learned counsel for the petitioner seeks an adjournment.
On his request, put up/list in the next week.
Order Date :- 1.4.2013
R.U.
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