Smt. Kavita Devi vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 369 ALL

Citation : 2013 Latest Caselaw 369 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Smt. Kavita Devi vs State Of U.P. Thru Secy. And Others on 4 April, 2013

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 52135 of 2012
 

 
Petitioner :- Smt. Kavita Devi
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Digvijay Singh
 
Respondent Counsel :- C.S.C.,Pankaj Sharma,Sudhir Dixit
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Rejoinder affidavit filed today be taken on record.

List in the next cause list.

Order Date :- 4.4.2013

P.P.

Download the LatestLaws.com Mobile App