Shiv Lal And Others vs State Of U.P. And Others
2013 Latest Caselaw 365 ALL

Citation : 2013 Latest Caselaw 365 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Shiv Lal And Others vs State Of U.P. And Others on 4 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 5808 of 2004
 

 
Petitioner :- Shiv Lal And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anoop Trivedi
 
Respondent Counsel :- C.S.C.,P.D. Tripathi
 

 
Hon'ble Dilip Gupta,J.

Even though the petition was listed under the heading of Senior Citizen in view of the letter submitted by learned counsel for the petitioners before the Court, repeatedly requests have been made by learned counsel for the petitioners for passing over the case. Today, again a request has been made by learned counsel for the petitioners for passing over the case.

List this petition after two months.

Order Date :- 4.4.2013

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