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Anwar Ali And Another vs State Of U.P. And Others
2013 Latest Caselaw 361 ALL

Citation : 2013 Latest Caselaw 361 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
Anwar Ali And Another vs State Of U.P. And Others on 4 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 76518 of 2005
 

 
Petitioner :- Anwar Ali And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- M.A. Khan
 
Respondent Counsel :- C.S.C.,Abhijit Kumar,L.K. Verma,Neeraj Tripathi,Prem Chandra,R.L. Verma,Shishir Prakash
 

 
Hon'ble Dilip Gupta,J.

Sri M.A. Khan, learned counsel for the petitioners has again sent an illness slip.

Learned counsel appearing for the respondents has stated that the petitions raising similar controversy were decided by this Court by the judgment and order dated 11th May, 2011.

List this petition in the next cause list peremptorily.

Order Date :- 4.4.2013

SK

 

 

 
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