Sunil Kumar vs State Of U P Thr Its Secy.Basic ...
2013 Latest Caselaw 36 ALL

Citation : 2013 Latest Caselaw 36 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Sunil Kumar vs State Of U P Thr Its Secy.Basic ... on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4696 of 2009
 

 
Petitioner :- Sunil Kumar
 
Respondent :- State Of U P Thr Its Secy.Basic Education U P Sectt.Lko.
 
Petitioner Counsel :- S S Shukla
 
Respondent Counsel :- C.S.C.,Prashant Arora
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for respondent no. 2 prays for and is allowed two weeks and no more for filing reply to the writ petition.

List in the week commencing 22nd April 2013.

Order Date :- 1.4.2013

SKS

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