Rajendra Kumar & Others vs U.P.Jal Nigam & Others
2013 Latest Caselaw 355 ALL

Citation : 2013 Latest Caselaw 355 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Rajendra Kumar & Others vs U.P.Jal Nigam & Others on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4660 of 1996
 

 
Petitioner :- Rajendra Kumar & Others
 
Respondent :- U.P.Jal Nigam & Others
 
Petitioner Counsel :- S.C. Srivastava
 
Respondent Counsel :- Kapil Dev,I.P.Singh
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioners states that he has no instructions in the matter and probably the services of the petitioners have been regularized.

In view of submission so made, the writ petition is dismissed with liberty to the petitioners, if necessary to apply for recall of this order.

Order Date :- 4.4.2013

R.U.

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