Rama Kant Verma vs State Of U.P. And Others
2013 Latest Caselaw 353 ALL

Citation : 2013 Latest Caselaw 353 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Rama Kant Verma vs State Of U.P. And Others on 4 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 28046 of 2004
 

 
Petitioner :- Rama Kant Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Srivastava,Swarn Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list as Sri Swarn Kumar Srivastava, learned counsel for the petitioner has sent an illness slip.

Order Date :- 4.4.2013

Download the LatestLaws.com Mobile App