S.K. Bhatnagar vs Bank Of India
2013 Latest Caselaw 351 ALL

Citation : 2013 Latest Caselaw 351 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

S.K. Bhatnagar vs Bank Of India on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3372 of 1996
 

 
Petitioner :- S.K. Bhatnagar
 
Respondent :- Bank Of India
 
Petitioner Counsel :- R.K. Srivastava
 
Respondent Counsel :- C.S.C.,Lalit Shukla
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of learned counsel for the petitioner.

Order Date :- 4.4.2013

SKS

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