Saf Yeast Compandy ... vs State Of U.P.Through ...
2013 Latest Caselaw 35 ALL

Citation : 2013 Latest Caselaw 35 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Saf Yeast Compandy ... vs State Of U.P.Through ... on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 376 of 2001
 

 
Petitioner :- Saf Yeast Compandy Ltd.U.P.S.I.D.C.Industrial
 
Respondent :- State Of U.P.Through Prin.Secy.Labour Dept.And 6 Ors
 
Petitioner Counsel :- Amit Bose,Dr.L.P.Misra,Manish Kumar,Manish Singh
 
Respondent Counsel :- C.S.C.,Rajesh Singh
 

 
Hon'ble Pankaj Mithal,J.

Rejoinder affidavit filed is taken on record.

As prayed by learned Standing counsel, list in the next cause list.

Order Date :- 1.4.2013

SKS

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