Dhanpati Yadav vs State Of U.P. And Others
2013 Latest Caselaw 349 ALL

Citation : 2013 Latest Caselaw 349 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Dhanpati Yadav vs State Of U.P. And Others on 4 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 39918 of 2004
 

 
Petitioner :- Dhanpati Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Raj Kishore Yadav,A K Singh
 
Respondent Counsel :- C.S.C.,S.K.Mishra.
 

 
Hon'ble Dilip Gupta,J.

Sri S.K. Mishra, learned counsel for the respondents has sent an illness slip.

List this petition in the next cause list peremptorily as the case has been passed over on earlier occasions also.

Order Date :- 4.4.2013

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