Chhotey Lal Pandey vs State Of U.P.
2013 Latest Caselaw 341 ALL

Citation : 2013 Latest Caselaw 341 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Chhotey Lal Pandey vs State Of U.P. on 4 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3570 of 2012
 

 
Petitioner :- Chhotey Lal Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Avinash Singh,Madhulika Yadav
 
Respondent Counsel :- Govt. Advocate,D K Shukla
 

 
Hon'ble Ajai Lamba,J.

An illness slip has been filed on behalf of learned counsel for the petitioner.

On 24.9.2012 also, the case was adjourned.

List in next cause list.

It is made clear that no further adjournment would be given.

Order Date :- 4.4.2013

A.Nigam

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