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Kaptan Singh vs State Of U.P. Thru' Secre. Finance ...
2013 Latest Caselaw 332 ALL

Citation : 2013 Latest Caselaw 332 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
Kaptan Singh vs State Of U.P. Thru' Secre. Finance ... on 4 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 74444 of 2005
 

 
Petitioner :- Kaptan Singh
 
Respondent :- State Of U.P. Thru' Secre. Finance & Revenue, U.P & Others
 
Petitioner Counsel :- M.M.D. Agrrwal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioner, list this petition in the next cause list with the records of Writ Petition No.13907 of 1991 earlier filed by the petitioner which was disposed of on 7th December, 1999.

Order Date :- 4.4.2013

SK

 

 

 
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