Smt.Shakuntala Sharma vs State Of U.P. & Others
2013 Latest Caselaw 329 ALL

Citation : 2013 Latest Caselaw 329 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Smt.Shakuntala Sharma vs State Of U.P. & Others on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4313 of 1996
 

 
Petitioner :- Smt.Shakuntala Sharma
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- G.S.Sikarwar
 
Respondent Counsel :- C.S.C.,A.R.Siddiqui,Prabhakar Tiwari
 

 
Hon'ble Pankaj Mithal,J.

On the request for learned counsel for the respondent who has been engaged recently, the case is adjourned for today.

As prayed, list in the next cause list.

Order Date :- 4.4.2013

R.U.

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