Ram Nath vs State Of U.P.Thr.Secy Basic ...
2013 Latest Caselaw 327 ALL

Citation : 2013 Latest Caselaw 327 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Ram Nath vs State Of U.P.Thr.Secy Basic ... on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7574 of 2006
 

 
Petitioner :- Ram Nath
 
Respondent :- State Of U.P.Thr.Secy Basic Education And 4 Ors.
 
Petitioner Counsel :- Manjeev Shukla,G D Lal Goswami,Sunil Kumar
 
Respondent Counsel :- C.S.C,Khaleeq Ahmad Khan,M.M Salam,Rakesh Kumar Singh,V.K. Bajpai,Vinay Misra
 

 
Hon'ble Pankaj Mithal,J.

On the request for an adjournment made on behalf of the petitioner, which is being opposed, put up on 8.4.2013.

Order Date :- 4.4.2013

R.U.

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