Rashmi Arora And Ors. (Complaint ... vs The State Of U.P And Anr.
2013 Latest Caselaw 317 ALL

Citation : 2013 Latest Caselaw 317 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Rashmi Arora And Ors. (Complaint ... vs The State Of U.P And Anr. on 4 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 4830 of 2012
 

 
Petitioner :- Rashmi Arora And Ors. (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Shishir Chandra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Praveen Tripathi, Advocate, has filed his power of attorney and shall be appearing for respondent no.2.

Let his name be shown in the list.

List on 18.4.2013 alongwith Criminal Misc. Case No.4277/12 (u/S 482 Cr.P.C.).

Interim direction shall continue till the next date of hearing.

Order Date :- 4.4.2013

A.Nigam

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