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Pradeep Kumar Singh vs State Of U.P. And Others
2013 Latest Caselaw 315 ALL

Citation : 2013 Latest Caselaw 315 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
Pradeep Kumar Singh vs State Of U.P. And Others on 4 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 71197 of 2005
 

 
Petitioner :- Pradeep Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar Singh,A.K.Rai,Awadh Narain Rai
 
Respondent Counsel :- C.S.C.,G.K.Singh,V.K.Singh
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the petitioner states that he has taken consent of learned counsel for the respondents for the case to be passed over.

List this petition in the next cause list.

Order Date :- 4.4.2013

SK

 

 

 
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