Ramshran Verma vs Board Of Director Thr. Its ...
2013 Latest Caselaw 289 ALL

Citation : 2013 Latest Caselaw 289 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Ramshran Verma vs Board Of Director Thr. Its ... on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7570 of 2008
 

 
Petitioner :- Ramshran Verma
 
Respondent :- Board Of Director Thr. Its Chairman Aryavart Grmin Bank
 
Petitioner Counsel :- Anurag Narain,D.K. Dixit,K.K.Singh,Manoj Kumar Pandey,Pankaj Bajpai
 
Respondent Counsel :- Lalit Shukla
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of learned counsel for the petitioner.

Order Date :- 3.4.2013

SKS

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