Jugal Kishore Srivastava vs State Of U.P.Through Secy. ...
2013 Latest Caselaw 288 ALL

Citation : 2013 Latest Caselaw 288 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Jugal Kishore Srivastava vs State Of U.P.Through Secy. ... on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 6884 of 2007
 

 
Petitioner :- Jugal Kishore Srivastava
 
Respondent :- State Of U.P.Through Secy. Panchayat Raj Civil Sectt.Lko.
 
Petitioner Counsel :- Rajendra Nath,R.K.Kidwai,Sunil Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Counter affidavit filed by learned standing counsel is taken on record.

As prayed, list in the next cause list.

Order Date :- 3.4.2013

R.U.

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