Citation : 2013 Latest Caselaw 282 ALL
Judgement Date : 3 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 5579 of 2011 Petitioner :- Hidayat Ullah Beg And Anr. Respondent :- The State Of U.P And Anr. Petitioner Counsel :- M.E Khan Respondent Counsel :- Govt. Advocate,Sajjad Husain Hon'ble Ajai Lamba,J.
(C.M.A. No.30945 of 2013)
Let the said case be listed in three weeks alongwith record.
This application is accordingly disposed of.
Order Date :- 3.4.2013
A.Nigam
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!