District Co-Operative ... vs Prescribed Authority Under The ...
2013 Latest Caselaw 275 ALL

Citation : 2013 Latest Caselaw 275 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

District Co-Operative ... vs Prescribed Authority Under The ... on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 575 of 2009
 

 
Petitioner :- District Co-Operative Development Federation Ltd. Gonda
 
Respondent :- Prescribed Authority Under The Payment Of Wages Act 1936/
 
Petitioner Counsel :- Rakesh Kumar
 
Respondent Counsel :- C.S.C.,Nitin Srivastava,Radhey Shyam Mishra
 

 
Hon'ble Pankaj Mithal,J.

Rejoinder affidait filed today is taken on record.

On account of personal difficulty on the part of the learned counsel for the petitioner, the case is adjourned for today.

Order Date :- 3.4.2013

R.U.

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