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Kalyan Dutt Sharma And Others vs State Of U.P. Thru Special Secy. ...
2013 Latest Caselaw 271 ALL

Citation : 2013 Latest Caselaw 271 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Kalyan Dutt Sharma And Others vs State Of U.P. Thru Special Secy. ... on 3 April, 2013
Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 54063 of 2011
 

 
Petitioner :- Kalyan Dutt Sharma And Others
 
Respondent :- State Of U.P. Thru Special Secy. And Others
 
Petitioner Counsel :- R.K. Shukla,Shashwat Shukla
 
Respondent Counsel :- C.S.C.,Suresh Singh
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

List the matter in the next cause list. Interim order shall continue till the next date of listing.

Order Date :- 3.4.2013

SK

 

 

 
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