Sri Sompal Singh And Others vs The State Of U.P. Thru D.M. And ...
2013 Latest Caselaw 270 ALL

Citation : 2013 Latest Caselaw 270 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Sri Sompal Singh And Others vs The State Of U.P. Thru D.M. And ... on 3 April, 2013

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 64193 of 2012
 

 
Petitioner :- Sri Sompal Singh And Others
 
Respondent :- The State Of U.P. Thru D.M. And Others
 
Petitioner Counsel :- Shah O.P. Agarwal,Braham Singh,K.K. Arya
 
Respondent Counsel :- C.S.C.,Abhishek Mishra,Dr. H.N. Tripathi,P.K. Singh,Rahul Mishra
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Learned Standing Counsel states that counter affidavit was filed on 24.1.2013.

Office is directed to trace out and place it on record.

Sri P.K. Singh, learned counsel appearing for respondent no. 7 as well as learned counsel for respondent no. 8 may file counter affidavit within two weeks.

List on 22.4.2013.

Order Date :- 3.4.2013

P.P.

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