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Ram Babu Gaur And Another vs State Of U.P. Through Secy. ...
2013 Latest Caselaw 260 ALL

Citation : 2013 Latest Caselaw 260 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Ram Babu Gaur And Another vs State Of U.P. Through Secy. ... on 3 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 8657 of 1993
 

 
Petitioner :- Ram Babu Gaur And Another
 
Respondent :- State Of U.P. Through Secy. Education Madhyamik And Others
 
Petitioner Counsel :- P.Chandra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned counsel for the petitioner, list in the next cause list to enable him to complete instructions.

Order Date :- 3.4.2013

R.U.

 

 

 
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