U.P. Power Corporation ... vs Presiding Officer And Another
2013 Latest Caselaw 259 ALL

Citation : 2013 Latest Caselaw 259 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

U.P. Power Corporation ... vs Presiding Officer And Another on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 1311 of 2003
 

 
Petitioner :- U.P. Power Corporation Adhishashi Abhiyanta Vidyut
 
Respondent :- Presiding Officer And Another
 
Petitioner Counsel :- R.K. Srivastava,Amit Singh Bhadauria
 
Respondent Counsel :- C.S.C.,Anurag Srivastava,Savita Jain,Sharad Pathak
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner as well as respondents want to address the court on certain points and seeks adjournment for the purpose.

List in the next cause list.

Order Date :- 3.4.2013

SKS

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