Citation : 2013 Latest Caselaw 253 ALL
Judgement Date : 3 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 3112 of 2011 Petitioner :- Radhey Krishna Tiwari Respondent :- The State Of U.P And Anr.
Petitioner Counsel :- Ashok Bajpai
Respondent Counsel :- Govt. Advocate,Ramakar Shukla
Hon'ble Ajai Lamba,J
(C.M.A.No.30969 of 2011)
Counter affidavit is taken on record.
Let this application be listed alongwith main petition.
Order Date :- 3.4.2013
A.Nigam
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