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Smt. Rita Singh vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 245 ALL

Citation : 2013 Latest Caselaw 245 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Smt. Rita Singh vs State Of U.P. Thru Secy. And Others on 3 April, 2013
Bench: Ashok Bhushan, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 50779 of 2012
 

 
Petitioner :- Smt. Rita Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Manish,Gajala Srivastava
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the petitioner prays for and is allowed two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 3.4.2013

P.P.

 

 

 
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