Raj Kumar Goswami & Others vs U.P. Jal Nigam, Lko. & Others
2013 Latest Caselaw 240 ALL

Citation : 2013 Latest Caselaw 240 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Raj Kumar Goswami & Others vs U.P. Jal Nigam, Lko. & Others on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4600 of 1996
 

 
Petitioner :- Raj Kumar Goswami & Others
 
Respondent :- U.P. Jal Nigam, Lko. & Others
 
Petitioner Counsel :- S.P. Dubey
 
Respondent Counsel :- Kapil Deo
 

 
Hon'ble Pankaj Mithal,J.

As prayed, list in the next cause list alongwith the writ petition no.614 of 1996.

Order Date :- 3.4.2013

R.U.

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