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Smt. Usha Singh vs State Of U.P. & Others
2013 Latest Caselaw 239 ALL

Citation : 2013 Latest Caselaw 239 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Smt. Usha Singh vs State Of U.P. & Others on 3 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1020 of 1996
 

 
Petitioner :- Smt. Usha Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- L.P.Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Sri Som Kartik has put in appearance on behalf of the petitioner. His vakalatnama is taken on record.

Learned Standing counsel prays for and is allowed three weeks and no more to file counter affidavit.

List thereafter.

Order Date :- 3.4.2013

SKS

 

 

 
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