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Nagar Palika Parishad Faizabad ... vs Deputy Labour Commissioner ...
2013 Latest Caselaw 236 ALL

Citation : 2013 Latest Caselaw 236 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Nagar Palika Parishad Faizabad ... vs Deputy Labour Commissioner ... on 3 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 4135 of 2007
 

 
Petitioner :- Nagar Palika Parishad Faizabad And Ors.
 
Respondent :- Deputy Labour Commissioner Faizabad And 7 Ors.
 
Petitioner Counsel :- H.N.B.Sinha
 
Respondent Counsel :- C.S.C.,N K Pandey,P.S. Bajpai
 

 
Hon'ble Pankaj Mithal,J.

Let this writ petition be listed separately before the appropriate Bench in the next cause list.

Order Date :- 3.4.2013

SKS

 

 

 
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