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Sunil Bajpai vs Smt. Meena Bajpai And Another
2013 Latest Caselaw 234 ALL

Citation : 2013 Latest Caselaw 234 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Sunil Bajpai vs Smt. Meena Bajpai And Another on 3 April, 2013
Bench: Ashok Bhushan, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 22 of 2013
 

 
Petitioner :- Sunil Bajpai
 
Respondent :- Smt. Meena Bajpai And Another
 
Petitioner Counsel :- K.K. Tripathi
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Sri A.K. Mehrotra has prayed  for adjournment  to enable him to file vakalatnama in  Appeal no. 22 of 2013.

List after two weeks.

Order Date :- 3.4.2013

P.P.

 

 

 
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